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Jaypal S/O Shri Mularam vs State Of Rajasthan Through Pp
2022 Latest Caselaw 3733 Raj/2

Citation : 2022 Latest Caselaw 3733 Raj/2
Judgement Date : 11 May, 2022

Rajasthan High Court
Jaypal S/O Shri Mularam vs State Of Rajasthan Through Pp on 11 May, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Criminal Leave To Appeal No. 109/2019

                                   Jaypal S/o Shri Mularam
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 430/2018 Pradeep Kumar S/o Bhagirathmal

----Appellant Versus State Of Rajasthan Through Pp

----Respondent

For Appellant(s) : Mr. Prithvi Pal for Mr. Arpan Kumar Sharma Mr. Dushyant Singh Naruka For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/05/2022

List these matters in the month of July, 2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /17-18

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