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Manish S/O Shri Jagdish Prasad vs State Of Rajasthan
2022 Latest Caselaw 3684 Raj/2

Citation : 2022 Latest Caselaw 3684 Raj/2
Judgement Date : 10 May, 2022

Rajasthan High Court
Manish S/O Shri Jagdish Prasad vs State Of Rajasthan on 10 May, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 31/2022

                                   Manish S/o Shri Jagdish Prasad
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Complainant- : Mr. Amit Singh Shekhawat Petitioner(s) For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/05/2022

It is contended by counsel for the complainant-petitioner that

the accused-respondent has repeated the offence.

Issue notice to the accused-respondent.

List this matter after service.

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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