Sahajaad S/O Shri Akbar Mohammad vs State Of Rajasthan
2022 Latest Caselaw 3682 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             1413/2022

                                   Sahajaad S/o Shri Akbar Mohammad
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shyam Bihari Gautam For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/05/2022

Call for the criminal antecedents and present status of the

cases registered against the petitioner.

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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