Kinshuk Sharma S/O Shri Shiv ... vs State Of Rajasthan
2022 Latest Caselaw 3629 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1297/2022

                                    Kinshuk Sharma S/o Shri Shiv Sharan Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 1658/2022 Harpal Singh S/o Shri Satnam Singh,

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kinshuk Sharma (present in person) For Respondent(s) : Mr. F.R. Meena, PP Mr. Suresh Kumar Sahni, Adv. Mr. Ram Mohan Sharma, Adv. Mr. Mahender Singh Solanki, Adv. (petitioner in SB CRLMP No.1658/2022)

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

09/05/2022

Argument heard.

Judgment is reserved.

(BIRENDRA KUMAR),J

Ashwani/-82-83

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