Deepika Sharma W/O Shri Sandeep ... vs The State Of Rajasthan
2022 Latest Caselaw 3608 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 D.B. Civil Review Petition (Writ) No. 148/2021

                                                                           In

                                                  D.B. Habeas Corpus Petition No. 320/2021

                                    Deepika Sharma W/o Shri Sandeep Singh, R/o Village Basau Barwan,
                                    Post Office Bamial, Tehsil And District Pathankot, Punjab, Presently At
                                    C-5, Roop Vihar, New Sanagner Road, Sodala, Jaipur, (Rajasthan)
                                    Thorugh Next Friend (Husband) Shri Sandeep Singh S/o Kuldip Singh.
                                                                                                      ----Petitioner

                                                                        Versus
                                    1.     The State of Rajasthan, Through SHO Police Station Sodala,
                                           Jaipur.
                                    2.     Shri Kumdeshwar Sharma S/o Late Yashdev Prasad Sharma,
                                           R/o C-5, Roop Vihar, New Sanganer Road, Sodala, Jaipur,
                                           (Rajasthan).
                                    3.     Smt. Prem Lata Sharma W/o Shri Kumdeshwar Sharma, R/o
                                           C-5, Roop Vihar, New Sanganer Road, Sodala, Jaipur,
                                           (Rajasthan).
                                    4.     Saurabh Sharma S/o Shri Kumdeshwar Sharma, R/o C-5, Roop
                                           Vihar, New Sanganer Road, Sodala, Jaipur, (Rajasthan).
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Suresh Kumar Sahni, Advocate with Mr. Ram Mohan Sharma, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

07/05/2022

Learned counsel for the petitioner seeks to withdraw the

petition.

Accordingly, this petition is dismissed as withdrawn.

(UMA SHANKER VYAS),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /6

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