Citation : 2022 Latest Caselaw 4870 Raj
Judgement Date : 31 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Review Petition (Writ) No. 150/2021
1. State Of Rajasthan, Through Principal Secretary, Public Health Engineering Department, Government Of Rajasthan, Jaipur Raj.
2. The Chief Engineer, Rural Public Health Engineering Department, Government Of Rajasthan, Jaipur Raj.
3. The Superintending Engineer, Public Health Engineering Department, Circle Taranagar, Distt. Churu Raj.
----Petitioners Versus Lal Chand Soni S/o Shri Panchilal Soni, Aged About 59 Years, By Cast Soni, R/o Naiyon Ka Mohalla, Ward No. 25, Tehsil Taranagar, Distt. Churu (Raj.)
----Respondent
For Petitioner(s) : Ms. Anjana Jawa For Respondent(s) : -
JUSTICE DINESH MEHTA
Order
31/03/2022
1. The defects pointed out by the Registry are overruled.
2. The present review petition is directed against the order
dated 18.01.2021, passed by this Court in writ petition filed by the
respondent.
3. A perusal of the order under consideration reveals that
though learned counsel for the petitioners had placed reliance on
the judgment rendered in case of Sohanlal Mathur Vs. State of
Rajasthan & Ors.: S.B.Civil Writ Petition No.3631/2008,
decided on 17.11.2008, which has been affirmed by the Apex
Court in SLP (Civil)No.14932/2012, while disposing of the writ
(2 of 2) [WRW-150/2021]
petition, this Court has not given any finding about the petitioners'
case being covered by the judgments relied upon and has only
directed the present petitioner to consider respondent's
representation in terms of the judgment rendered in the case of
Sohan Lal (supra).
5. Hence, this Court does not find any error apparent on the
face of the record because rights of the petitioners have not been
decided. Obviously, the respondents shall be free to decide
petitioners' representation in accordance with law while
considering the referred judgments.
6. The review petition is, therefore, dismissed.
7. Stay application also stands disposed of accordingly.
(DINESH MEHTA),J 19-Ramesh/-
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