Pradeep Vishnoi vs State Of Rajasthan
2022 Latest Caselaw 4857 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4556/2022

Pradeep Vishanoi

----Petitioner Versus State Of Rajasthan

----Respondents

For Petitioner(s) : Mr. Pritam Joshi

For Respondent(s) : Mr. M.S.Singhvi, AG assisted by Mr. K.S. Lodha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

30/03/2022

In this matter, the petitioner has challenged the validity of

the excise policy.

Let this matter be listed before the appropriate Bench.

(VIJAY BISHNOI),J

69-AjaySingh/-

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