Hardeep Singh vs State Of Rajasthan
2022 Latest Caselaw 4847 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3617/2021

Hardeep Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sushil Bishnoi For Respondent(s) : Mr. M.S.Singhvi, AG Mr. Karan Singh Rajpurohit, AAG Mr. K.S. Lodha Mr. Rajat Arora

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

30/03/2022

Reply to the writ petition is filed on behalf of respondent -

State, which is taken on record.

Learned counsel for the petitioner seeks time to file rejoinder

to the reply. Time prayed for is granted.

List on 19.04.2022.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

5-AjaySingh/-

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