Smt. Savitri Bai Phule Nursing ... vs State Of Rajasthan
2022 Latest Caselaw 4825 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3779/2022

Smt. Savitri Bai Phule Nursing School, Address - Bagwada, Toll Tax Ke Pass, Express Highway, Jaipur (Raj.) Running By Society Of Smt. Savitribai Phule Memorial Sansthan Through Its Secretary Krishan Kumar.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal President, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur Rajasthan.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur Rajasthan.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Raj Kumar Kasana (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

30/03/2022

The only prayer in the present petition is to re-inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Nursing College for GNM Course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with a direction to the respondents to

inspect the petitioner-Institute in accordance with law after the

requisite formalities are completed by the petitioner, and pass

(2 of 2) [CW-3779/2022]

appropriate order within two months from today. The stay

application also stands disposed of accordingly.

(VIJAY BISHNOI),J 40-mohit/-

Powered by TCPDF (www.tcpdf.org)