Ashok Wadhwa vs State Of Rajasthan
2022 Latest Caselaw 4822 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4342/2022

Ashok Wadhwa S/o Govind Lal Wadhwa, Aged About 55 Years, R/o Plot No. 1, Sabji Mandi, Ward No. 24, Pani Ki Tanki Ke Samne, New Market, Bhabha Nagar Chittorgarh, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Local Self Government, Government Of Rajasthan, Jaipur.

2. The District Collector, Chittorgarh, Rajasthan.

3. The Municipal Board, Rawatbhata, District Chittorgarh Through The Executive Officer.

                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. MA Siddiqui
                                                                   Mr. Shubham Chauhan
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

30/03/2022

Issue notice. Issue notice of the stay petition also, returnable

within a period of four weeks.

In the meantime, status quo as it exists today with respect

to the premises in question shall be maintained.

Connect with S.B. Civil Writ Petition Nos.10123/2021,

2157/2022, 2793/2022, 3291/2022, 3317/2022 and 3349/2022.

(VIJAY BISHNOI),J 47-mohit/-

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