Kuljeet Singh vs State Of Rajasthan-State
2022 Latest Caselaw 4756 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 3rd Bail Application No. 16061/2021

Kuljeet Singh S/o Shri Dharam Singh, Aged About 28 Years, B/c Rai Sikh, R/o 12 N.r.d.a., Police Station - Jaitsar, Sriganganagar (At Present Lodged In Sub Jail, Anoopgarh)

----Petitioner Versus State Of Rajasthan-State, Through Pp

----Respondent

For Petitioner(s) : Mr. S.L. Jain, Mr. Abhinav Jain For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/03/2022

Learned counsel for the petitioner does not want to

press this third bail application at this stage.

Accordingly, this third bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

80-msrathore/-

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