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Babu Lal vs State
2022 Latest Caselaw 4753 Raj

Citation : 2022 Latest Caselaw 4753 Raj
Judgement Date : 29 March, 2022

Rajasthan High Court - Jodhpur
Babu Lal vs State on 29 March, 2022
Bench: Devendra Kachhawaha

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3943/2022

Babu Lal

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : None present. For Respondent(s) : Mr. Sumer Singh Rajpurohit, PP.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

29/03/2022

Nobody is present on behalf of the petitioner even in the

second round of call.

List the matter after one week.

(DEVENDRA KACHHAWAHA),J 56-Mohan/-

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