Rajasthan State Mines And ... vs Shri Sitaram
2022 Latest Caselaw 4749 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12242/2020

Rajasthan State Mines And Minerals Ltd.

----Petitioner Versus Shri Sitaram

----Respondent Connected With S.B. Civil Writ Petition No. 11135/2020 Rajasthan State Mines And Minerals Ltd.

----Petitioner Versus Lrs Of Balaram

----Respondent

For Petitioner(s) : Mr. Tribhuvan Gupta For Respondent(s) : Ms. Priya Pareek(through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/03/2022

An adjournment slip is circulated on behalf of the petitioner

for adjourning the matter.

Learned counsel appearing on behalf of the respondent is

opposing the request of adjournment.

Having gone through the adjournment slip, list this matter

on 06.04.2022.

(VIJAY BISHNOI),J

1-2-AjaySingh/-

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