Vijay Kumar vs State Of Rajasthan
2022 Latest Caselaw 4747 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4323/2022

Vijay Kumar S/o Tekchand, Aged About 55 Years, Ward No.13, Mandi Padampur, District Sriganganagar (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, District Collector, Sriganganagar.

2. Tehsildar Revenue, Padampur, District Sriganganagar.

3. Mining Engineer, Mines And Geology Department, Sriganganagar.

----Respondents

For Petitioner(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/03/2022

Issue notice. Issue notice of stay petition as well.

In the meantime, no coercive action shall be taken

against the petitioner pursuant to the notice dated

7.3.2022 (Annex.9) issued by the Tehsildar (Revenue)

Padampur, Distt. Sri Ganganagar.

(VIJAY BISHNOI),J

137-msrathore/-

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