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Riya Purbia vs State Of Rajasthan
2022 Latest Caselaw 4726 Raj

Citation : 2022 Latest Caselaw 4726 Raj
Judgement Date : 29 March, 2022

Rajasthan High Court - Jodhpur
Riya Purbia vs State Of Rajasthan on 29 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3991/2022

Riya Purbia

----Petitioner Versus State Of Rajasthan

----Respondent AND

S.B. Civil Writ Petition No. 4465/2022

Smt. Jiyo Devi

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 4246/2022

Vimla Devi

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 4263/2022

Arvind Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 4265/2022

Ajahar Hussain

----Petitioner Versus State Of Rajasthan

----Respondent

(2 of 3)

S.B. Civil Writ Petition No. 4287/2022

Mahendra Kumar Prajapat

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 4310/2022

Vikram

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 4311/2022

Durga

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 4312/2022

Divyani Kanwar Chouhan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 4314/2022

Vijaindra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

(3 of 3)

S.B. Civil Writ Petition No. 4433/2022

Jagdish Anjana

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Girish Joshi, Mr. Vijay Vishnoi, Mr. Rishabh Handa

For Respondent(s) : Mr. M.S. Singhvi, AG, Sr. Advocate assisted by Mr. K.S. Lodha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/03/2022

At the request of learned counsel for the

respondents, list these matters on 7.4.2022.

(VIJAY BISHNOI),J

ms rathore

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