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Rungta Nursing College vs State Of Rajasthan
2022 Latest Caselaw 4723 Raj

Citation : 2022 Latest Caselaw 4723 Raj
Judgement Date : 29 March, 2022

Rajasthan High Court - Jodhpur
Rungta Nursing College vs State Of Rajasthan on 29 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4264/2022

Rungta Nursing College, Village Ghata, Post Benada, Agra Road, Jaipur, Rajasthan, Through Its Administrator Shri Vijay Sharma S/o Shri Vishnu Kumar Sharma, Aged About 45 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Social Justice And Empowerment Department, Secretariat, Jaipur, Rajasthan.

2. Rajasthan Nursing Council, Through Its Registrar, C-

Scheme, B-39, Sardar Patel Marg, Ashok Nagar, Jaipur, Rajasthan.

3. Rajasthan University Of Health Sciences, Through Its Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society Through Its President Having Office Address At Plot No. 273, Subhash Nagar, Pal Road, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. Salman Agha for Mr. Anil Kumar Gaur, AAG Mr. Sangram Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/03/2022

Mr. Mathur, learned counsel for the petitioner

submits that the issue involved in the present writ

petition is exactly identical to the one involved in S.B.

Civil Writ Petition No.11246/2021 : Saloni Institute of

(2 of 2) [CW-4264/2022]

Medical Sciences Vs. The State of Raj. & Ors., wherein

the Coordinate Bench of this Court had granted interim

order on 05.10.2021, while issuing notices.

Hence, issue notice. Issue notice of stay application

also.

Mr. Salman Agha for Mr. Anil Kumar Gaur, learned

Additional Advocate General and Mr. Sangram Singh are

directed to accept notice on behalf of respondents.

Mr. Salman Agha for Mr. Anil Kumar Gaur, learned

AAG prays for and is granted a week's time to file reply.

List after a week.

Meanwhile, the respondents are directed to

provisionally accept petitioner's scholarship form

online/offline for the academic Session 2020-21.

Connect with S.B. Civil Writ Petition No.11246/2021.

(VIJAY BISHNOI),J

130-msrathore/-

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