Shree Salasar Balaji Charitable ... vs The State Of Rajasthan
2022 Latest Caselaw 4716 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4588/2022

Shree Salasar Balaji Charitable Trust, Choudhary Colony, Loharu Road, Near Water Works, Pilani, Through Its Secretary Vimal Kumar S/o Bahadur Prasad, Age 68 Years, Resident Of D-172, F No. 202, Bapu Nagar, Jaipur.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, Jaipur Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. The Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk Road, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/03/2022

The only prayer in the present petition is to inspect

the petitioner-Institute and pass appropriate orders for

granting permission to establish Nursing College for GNM

and B.Sc. (N) course.

(2 of 2) [CW-4588/2022]

In view of the limited prayer, this Court deems it

proper to dispose of the writ petition with direction to the

respondents to inspect the petitioner-Institute after the

requisite formalities are completed by the petitioner, and

pass appropriate order preferably within a period of three

months from today strictly in accordance with law.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

142-msrathore/-

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