Bhagwandas vs State Of Rajasthan
2022 Latest Caselaw 4675 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4084/2022

Bhagwandas

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhinav Jain For Respondent(s) : Mr. Anil Choudhary for Mr. CS Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/03/2022

List the matter along with S.B. Civil Writ Petition No.

3125/2022.

(VIJAY BISHNOI),J 45-mohit/-

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