Onkar Singh vs Raghunath Singh
2022 Latest Caselaw 4670 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4495/2022

Onkar Singh

----Petitioner Versus Raghunath Singh

----Respondent

For Petitioner(s) : Mr. Surendra Singh Choudhary For Respondent(s) : Mr. J.K. Bhaiya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/03/2022

Learned counsel Mr. J.K. Bhaiya is appearing on

behalf of sole respondent as caveator. Let copy of the writ petition be supplied to him during the course of the day.

List on 1.4.2022.

(VIJAY BISHNOI),J

150-msrathore/-

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