Lrs Of Staya Prakash Gupta vs Municipal Counsel
2022 Latest Caselaw 4669 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 84/2022

Lrs Of Staya Prakash Gupta

----Appellant Versus Municipal Counsel

----Respondent

For Appellant(s) : Mr. Kishan Lal Bansal For Respondent(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

28/03/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 77-Hanuman/-

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