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Budha Ram vs State Of Rajasthan
2022 Latest Caselaw 4652 Raj

Citation : 2022 Latest Caselaw 4652 Raj
Judgement Date : 28 March, 2022

Rajasthan High Court - Jodhpur
Budha Ram vs State Of Rajasthan on 28 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4388/2022 Budha Ram S/o Bhikam Chand, Aged About 50 Years, R/o Khajwana, Tehsil Mundwa, District Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Mines And Geology Department, Rajasthan, Jaipur.

2. The Director Mines, Government Of Rajasthan, Khanij Bhawan, Udaipur.

3. The Additional Director (Mines), Mines And Geology Department, Jaipur Region, Jaipur.

4. The Superintending Engineer, Mines And Geology Department, Ajmer Circle, Ajmer.

5. The Assistant Mining Engineer, Department Of Mines And Geology, Gotan, District Nagaur.

----Respondents

For Petitioner(s) : Ms. Suhani Dhariwal Mr. Himanshu Choudhary Mr. Sachin Vyas Mr. Naresh Tak For Respondent(s) : Mr. D.S. Jasol

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

28/03/2022

Issue notice. Issue notice of stay petition also.

Mr. D.S. Jasol accepts notice on behalf of the respondents.

List on 21.04.2022.

Meanwhile, no coercive action shall be taken against the

petitioner pursuant to the notice dated 28.08.2021 (Annex.4)

(VIJAY BISHNOI),J 52-mohit/-

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