Manu Oxford Paramedical College vs State Of Rajasthan
2022 Latest Caselaw 4648 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4482/2022

Manu Oxford Paramedical College, Nawalgarh, District Jhunjhunu (Raj.) Running By Society Manu Oxford Shikshan Sansthan, Nawalgarh, District Jhunjhunu (Raj.), Through Its Secretary Shri Manumahendra Saini S/o Shri Prahlad Rav Saini, Age 44 Years About, R/o Jaipuriya Eye Hospital Ke Samne, Ward No. 07, Nawalgarh, District Jhunjhunu (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Member Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Deputy President (Group-1), Department Of Medical And Health, Govt. Secretariat, Jaipur.

3. Rajasthan Para Medical Council, Rajasthan C-7 (A), Sultan House, Sawai Jai Singh Highway Bani Park, Jaipur.

----Respondents

For Petitioner(s) : Mr. O.P. Sharma (through VC), Mr. Manu Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/03/2022

This writ petition has been filed by the petitioner -

Institution raising a grievance that the respondents are

not inspecting its college for granting permission to

establish Para Medical College for DRT, DMLT and DOTT

courses and are also not passing appropriate orders for

granting permission to establish the said college.

(2 of 2) [CW-4482/2022]

Be that as it may, this writ petition is disposed of

with liberty to the petitioner - Institution to file an

application seeking permission for establishing Para

Medical College for conducting the aforementioned

courses within a period of three weeks from today.

In case such application is filed by the petitioner -

Institution, it is expected that the concerned respondent

shall consider and decide the same and pass appropriate

order preferably within a period of three months from the

date of submission of the application after conducting

necessary inspection, subject to the condition that the

petitioner - Institution has completed all the other

requisite formalities.

Ordered accordingly.

Writ petition and stay petition stand disposed of.

(VIJAY BISHNOI),J

147-msrathore/-

Powered by TCPDF (www.tcpdf.org)