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Rsrtc, Bikaner And Anr vs Saraswati Devi And Ors
2022 Latest Caselaw 4646 Raj

Citation : 2022 Latest Caselaw 4646 Raj
Judgement Date : 28 March, 2022

Rajasthan High Court - Jodhpur
Rsrtc, Bikaner And Anr vs Saraswati Devi And Ors on 28 March, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 8/2017

Rsrtc, Bikaner And Anr.

----Appellant Versus Saraswati Devi And Ors.

----Respondent Connected With S.B. Civil Misc. Appeal No. 2974/2016 Rsrtc And Anr.

----Appellant Versus Smt. Pamala Devi @ Premi Devi And Ors.

----Respondent S.B. Civil Misc. Appeal No. 237/2017 Smt. Saraswati Devi And Ors.

----Appellant Versus Nyamutulhak And Ors.

----Respondent S.B. Civil Misc. Appeal No. 238/2017 Smt. Pamla Devi @ Pemi Devi And Ors.

----Appellant Versus Nyamutulhak And Ors.

----Respondent

For Appellant(s) : Mr. LK Purohit For Respondent(s) : Mr. Sanjay Nahar

HON'BLE MR. JUSTICE MADAN GOPAL VYAS Order

28/03/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 2-5-Hanuman/-

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