Panna Lal Saad vs State Of Rajasthan And Ors
2022 Latest Caselaw 4644 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2079/2018

Panna Lal Saad S/o Shri Gulab Ji Saad, aged about 54 years, R/o Bichwada, Dungarpur at present posted as Class IV at Pratapgarh.

----Petitioner Versus

1. State of Rajasthan, Through the Secretary, Woman and Child Development, Government of Rajasthan, Jaipur.

2. Commissioner, Woman Empowerment Department, Directorate, J-7, Jhalana Institution Area, Jaipur.

3. Additional Director, Directorate woman Empowerment, J-7, Jhalana Institution Area, Jaipur.

4. Program Officer, Woman Empowerment (District Woman Development Agency), Pratapgarh.

----Respondents

For Petitioner(s) : Mr. Sajjan Singh Rathore For Respondent(s) : Mr. Anupam Gopal Vyas for Mr. Anil Kumar Gaur, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/03/2022

The application (01/22) preferred on behalf of the

petitioner seeking withdrawal of the writ petition with

liberty to the petitioner to file a fresh writ petition, if

occasion so arises, is considered and allowed.

Hence, this writ petition is dismissed as withdrawn

with the liberty sought for.

(VIJAY BISHNOI),J

C/1 ms rathore

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