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Bheru Singh Chouhan vs State Of Rajasthan
2022 Latest Caselaw 4619 Raj

Citation : 2022 Latest Caselaw 4619 Raj
Judgement Date : 24 March, 2022

Rajasthan High Court - Jodhpur
Bheru Singh Chouhan vs State Of Rajasthan on 24 March, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8674/2020

Bheru Singh Chouhan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Deelip Kawadia For Respondent(s) :

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

24/03/2022

List after two weeks, as prayed.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 45-Sudhir Asopa/-

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