Lalchand vs State
2022 Latest Caselaw 4616 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2682/2022

Lalchand

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. B. Ray Bishnoi For Respondent(s) : Mr. Anees Bhurat, PP.In

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/03/2022

In compliance of the order dated 09.03.2022, the progress

report is still awaited.

List the matter on 06.04.2022, as prayed.

(MANOJ KUMAR GARG),J 13-raksha/-

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