Sumitra Devi Jain vs Shivpal Singh
2022 Latest Caselaw 4613 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 95/2022

Smt. Sumitra Devi Jain W/o Manmohan, Aged About 50 Years, Chairperson, Municipal Board, Balotra, District Barmer (Raj.)

----Petitioner Versus

1. Shivpal Singh S/o Mohabbat Singh, Presently Commissioner, Municipal Board, Balotra, District Barmer.

2. State Of Rajasthan, Through Secretary, Local Self Government Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

----Respondents

For Petitioner(s) : Mr. Shyam Sunder Ladrecha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2022

Learned counsel for the petitioner has submitted that he

does not want to press this contempt petition, however, seeks

liberty for the petitioner to move an appropriate application in the

pending writ petition.

Accordingly, this contempt petition is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

43-AjaySingh/-

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