Raymal Ram Solanki vs Anu Choudhary
2022 Latest Caselaw 4611 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civ. Contempt Pet. No. 40/2021

Raymal Ram Solanki S/o Sona Ram, Aged About 45 Years, Khirodi Post , Aakoli, Tehsil Chitalwana, District Jalore

----Petitioner Versus

1. Anu Choudhary, Station House Officer, Police Station Jhab, Tehsil Chitalwana, District Jalore

2. Okharam, Head Constable, Police Station Jhab, Tehsil Chitalwana, District Jalore

3. Prakash Chand S/o Bharmal Ram, Post Parawal, Tehsil Chitalwana, District Jalore

4. State Of Rajasthan-State, Through PP

----Respondents

For Petitioner(s) : Mr. Raymal Ram Solanki, petitioner present in person

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

24/03/2022

Mr. Raymal Ram Solanki, petitioner present in person, has

submitted that this contempt petition is filed by learned counsel

without informing him. He has also submitted that he wants to

withdraw this contempt petition.

We have tried to contact learned counsel Mr. M.S. Rathore,

but could not contact him even on his mobile phone.

In view of the fact that since the petitioner Mr. Raymal Ram

Solanki wants to withdraw this contempt petition, the same is

dismissed as withdrawn.

(VIJAY BISHNOI),J

2-AjaySingh/-

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