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Himanshu vs Kishan Lal
2022 Latest Caselaw 4578 Raj

Citation : 2022 Latest Caselaw 4578 Raj
Judgement Date : 23 March, 2022

Rajasthan High Court - Jodhpur
Himanshu vs Kishan Lal on 23 March, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18423/2019

Himanshu

----Petitioner Versus Kishan Lal

----Respondent

For Petitioner(s) : Mr. Bhanwar Singh Deora For Respondent(s) : Mr. Rajesh Choudhary

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

23/03/2022

I.A. No. 01/2021:

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 13.12.2019 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed. The interim order dated 13.12.2019 passed by this Court

is extended till vacated or modified.

List the matter along with S.B. Civil Writ Petition No.

4171/2019, as prayed.

(VINIT KUMAR MATHUR),J

34-/Vivek/Nitin/-

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