Citation : 2022 Latest Caselaw 4573 Raj
Judgement Date : 23 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 3883/2022
Ramnarayan
----Petitioner Versus The Circle Irrigation Officer Cum Superintending Engineer-Ii
----Respondent
For Petitioner(s) : Mr. R.S. Bhardwaj (through VC) For Respondent(s) : Mr. N.R. Budania
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
23/03/2022
Learned counsel Mr. N.R. Budania has put in appearance on
behalf of respondent Nos. 3 and 4 as caveator. Let copy of the writ
petition be supplied to him during the course of the day.
List on 06.04.2022 while showing name of Mr. N.R. Budania
as counsel for the respondent Nos.3 and 4 in the daily cause list.
(VIJAY BISHNOI),J
26-AjaySingh/-
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