Ujjwal Didel vs Union Of India
2022 Latest Caselaw 4572 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4369/2022

Ujjwal Didel

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Ranjeet Joshi Mr. Kapil Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/03/2022

Issue notice, returnable within ten days and be given 'dasti'

to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

168-AjaySingh/-

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