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Nandkishore Jhanwar vs Bhanwarlal
2022 Latest Caselaw 4483 Raj

Citation : 2022 Latest Caselaw 4483 Raj
Judgement Date : 22 March, 2022

Rajasthan High Court - Jodhpur
Nandkishore Jhanwar vs Bhanwarlal on 22 March, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12300/2019

Nandkishore Jhanwar

----Petitioner Versus Bhanwarlal

----Respondent

For Petitioner(s) : Mr. Ankit Bhaskar For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

22/03/2022

The matter comes upon an application for extension of

interim order granted by this Court on 21/08/2019.

Learned counsel for the petitioner submits that in view of the

judgment dated 28/03/2018 passed by Hon'ble Supreme Court in

the case of Asian Resurfacing of Road Pvt. Ltd. vs. CBI, the

interim order granted by this Court may kindly be extended.

Considering the submissions made at bar and the judgment

passed by Hon'ble Supreme Court in the case of Asian

Resurfacing of Road Pvt. Ltd. vs. CBI, the application is

allowed.

Put up on 22/04/2022, as prayed. The interim order granted

by this Court on 21/08/2019 is extended till vacated or modified.

(VINIT KUMAR MATHUR),J 44-SanjayS/-

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