Sri Gopal vs State Of Rajasthan
2022 Latest Caselaw 4478 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1756/2022

Sri Gopal S/o Shri Satya Narain, Aged About 48 Years, R/o Nathusar Bass, Maliyo Ka Mohalla, Naya Shahar Police Station, Bikaner, District Bikaner. (Confined In Central Jail, Bikaner)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ankit Choudhary For Respondent(s) : Mr. Sharwan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/03/2022

After arguing the matter on merits for quite some time,

learned counsel for the petitioner has submitted that he does not

want to press this criminal misc. second bail application at this

stage.

Accordingly, this criminal misc. second bail application

preferred by the petitioner under Section 439 Cr.P.C. is dismissed

as not pressed at this stage.

(VIJAY BISHNOI),J

70-AjaySingh/-

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