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Raghunatha Ram @ Rugnatha Ram vs State Of Rajasthan
2022 Latest Caselaw 4477 Raj

Citation : 2022 Latest Caselaw 4477 Raj
Judgement Date : 22 March, 2022

Rajasthan High Court - Jodhpur
Raghunatha Ram @ Rugnatha Ram vs State Of Rajasthan on 22 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous IV Bail Application No. 1909/2022

Raghunatha Ram @ Rugnatha Ram S/o Sh. Kishan Lal, Aged About 28 Years, B/c Sihag Bishnoi, R/o Near Ramdev Temple, Meghava, Ps Chitalwana, District Jalore (Raj.) (At Present Lodged In Sub Jail Bali)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Arjun Singh Rathore For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/03/2022

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioner does

not want to press this fourth bail application at this stage.

Hence, this fourth bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

72-msrathore/-

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