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Mukan Singh vs Jai Narain Vyas University And Ors
2022 Latest Caselaw 4436 Raj

Citation : 2022 Latest Caselaw 4436 Raj
Judgement Date : 21 March, 2022

Rajasthan High Court - Jodhpur
Mukan Singh vs Jai Narain Vyas University And Ors on 21 March, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2100/2015

Mukan Singh

----Petitioner Versus Jai Narain Vyas University And Ors

----Respondent

For Petitioner(s) : Mr. S. K. M. Vyas. For Respondent(s) : Mr. Mukesh Rajpurohit.

HON'BLE MS. JUSTICE REKHA BORANA

Order

21/03/2022

Learned counsel for the petitioner submits that the

controversy in question stands covered by the judgment passed in

S.B. Civil Writ Petition No.1316/2015; Khama Ram Vishnoi

v. The Jai Narayan Vyas University & Ors., decided on

08.10.2018 and the same being affirmed in D.B. Special Appeal

Writ No.575/2019; Jai Narayan Vyas University v. Prem

Chand Mehta & Ors., decided on 07.08.2019.

Learned counsel for the respondents prays for time to seek

instructions.

List the matter on 29.03.2022.

Application for early hearing is disposed of.

(REKHA BORANA),J 23-Sachin/-

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