Citation : 2022 Latest Caselaw 4434 Raj
Judgement Date : 21 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 923/2020
Kedar
----Petitioner Versus The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Uttam Khan For Respondent(s) : Mr. J.L.Purohit, Sr. Advocate Mr. Rajeev Purohit Mr. Rajat Arora
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
21/03/2022
List on 04.04.2022.
The undertaking if any, given by the respondents will
continue till the next date of hearing.
(VIJAY BISHNOI),J 63-Ajaysingh/-
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