Ashok Ram vs The State Of Rajasthan
2022 Latest Caselaw 4431 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 264/2021

Ashok Ram

----Appellant Versus The State Of Rajasthan & Ors.

----Respondent

For Appellant(s) : Mr. R.N. Mathur, Sr. Advocate through VC with Mr. Lokesh Mathur For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Mahesh Thanvi

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

21/03/2022

Arguments heard and concluded.

Judgment reserved.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

100-divya/-

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