Mahendra Kumar vs State
2022 Latest Caselaw 4430 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 4th Bail Application No. 15568/2021

Mahendra Kumar S/o Chandan Mal, Aged About 28 Years, R/o Punawali, P.s. Nikumbh, District Chittorgarh. (At Present Lodged In Sub Jail, Bhinmal)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Birbal Ram Bishnoi For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/03/2022

Having heard learned counsel for the parties on

merits for quite some long time, I do not find any case to

enlarge the petitioner on bail.

Hence, this fourth bail application is dismissed.

(VIJAY BISHNOI),J

108-msrathore/-

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