Citation : 2022 Latest Caselaw 4427 Raj
Judgement Date : 21 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 1060/2022
Shree Devi Pvt. Iti
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG, Mr. Mukesh Rajpurohit, ASG
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
21/03/2022
List on 11.4.2022 along with SBCWP No.1528/2022.
(VIJAY BISHNOI),J
17-msrathore/-
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