Pukhraj vs State Through Collector And Ors
2022 Latest Caselaw 4425 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Misc. Application No. 114/2015

Pukhraj

----Petitioner Versus State Through Collector And Ors.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Anil Vyas
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

21/03/2022

IA No. 1/22

For the reasons stated the application for withdrawal of the

misc. application preferred against the judgment rendered by the

learned Wakf Tribunal, Jaipur, is allowed.

The Misc. application No. 114/15, is dismissed as withdrawn

with liberty, as prayed in the application.

(MADAN GOPAL VYAS),J 85-neha/-

Powered by TCPDF (www.tcpdf.org)