Shree Jee Pvt. Iti vs State Of Rajasthan
2022 Latest Caselaw 4422 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3022/2022

Shree Jee Pvt. Iti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG, Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/03/2022

Mr. Manish Vyas, AAG and Mr. Mukesh Rajpurohit,

ASG seek some time to file reply to the writ petition.

Time prayed for is granted.

List on 7.4.2022.

(VIJAY BISHNOI),J

27-msrathore/-

Powered by TCPDF (www.tcpdf.org)