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Lrs Of Laxman Singh vs Suraj Kanwar
2022 Latest Caselaw 4373 Raj

Citation : 2022 Latest Caselaw 4373 Raj
Judgement Date : 16 March, 2022

Rajasthan High Court - Jodhpur
Lrs Of Laxman Singh vs Suraj Kanwar on 16 March, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 772/2019

Lrs Of Laxman Singh

----Appellant Versus Suraj Kanwar

----Respondent

For Appellant(s) : Mr. Kanishk For Respondent(s) : Mr. Ashok Kumar Jain

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

16/03/2022

I.A. No.01/2021:-

The matter comes up on an application seeking extension of

interim order passed by this Court in the light of the judgment of

Supreme Court rendered in the case of Asian Resurfacing of Road

Agency Pvt. Ltd.

For the reasons stated, the application for extension of

interim stay order dated 24.05.2019 granted by this Court, is

allowed.

List this case after two weeks.

The interim order dated 24.05.2019 shall continue till the

next date.

(MADAN GOPAL VYAS),J 57-Hanuman/-

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