Smt. Amrat vs State Of Rajasthan
2022 Latest Caselaw 4368 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2115/2022

Smt. Amrat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Manipal Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Copy of the petition be served on Mr A.K. Gour AAG, who

may complete instructions/file reply by the next date.

List the petition on 05.04.2022, as prayed.

Office is directed to reflect name of Mr A.K. Gour AAG for

respondents in the cause list.

(ARUN BHANSALI),J 28-MMA/-

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