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Jagdish Sangitara vs State Of Rajasthan
2022 Latest Caselaw 4364 Raj

Citation : 2022 Latest Caselaw 4364 Raj
Judgement Date : 16 March, 2022

Rajasthan High Court - Jodhpur
Jagdish Sangitara vs State Of Rajasthan on 16 March, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2357/2022

Jagdish Sangitara

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Dr Kshamendra Mathur For Respondent(s) : Mr Vishal Jangid AGC

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Learned counsel for the respondents prays for and is granted

three weeks time to file reply.

List after three weeks.

(ARUN BHANSALI),J 32-MMA/-

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