Nimat Lal vs State Of Rajasthan
2022 Latest Caselaw 4363 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2362/2022

Nimat Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Mukesh Vyas For Respondent(s) : Mr Hanuman Ram AGC

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Learned counsel for the petitioner submits that in connected

matters, notices have already been issued.

In view thereof, issue notices.

Connect with SBCWP No.3757/2021.

(ARUN BHANSALI),J 33-MMA/-

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