Usman Khan vs State Of Rajasthan
2022 Latest Caselaw 4356 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3643/2022

Usman Khan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) :

For Respondent(s) :

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

16/03/2022

Learned Public Prosecutor is directed to call for the case

diary pertaining to F.I.R. No.31/2022 as well as of cross-case,

being F.I.R. No.32/2022 both Police Station Bagra, District Jalore

and produce the same before the Court on the next date of

hearing.

List the matter on 24.03.2022, as prayed.

(DEVENDRA KACHHAWAHA),J 132-Rashi/-

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