Kalu Singh vs State Of Rajasthan
2022 Latest Caselaw 4354 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3674/2022

Kalu Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jai Prakash Baloch For Respondent(s) : Mr. Laxman Solanki, PP.

Mr. Vishal Singhal for the complainant.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/03/2022

Learned Public Prosecutor is directed to call for the case

diary from the concerned Investigating Officer.

List the matter after one week, as prayed.

(MANOJ KUMAR GARG),J 78-raksha/-

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