Ankit Kulhari vs State
2022 Latest Caselaw 4353 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3724/2022

Ankit Kulhari

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Navneet Singh Birk For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

16/03/2022

Heard learned counsel for the petitioner at length.

During the course of arguments, learned counsel for the

petitioner seeks time to file copy of the judgment and orders of

the cases in which accused petitioner acquitted.

Put up after one week, as prayed.

(DEVENDRA KACHHAWAHA),J 162-/-arvind

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