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M/S. Sunil And Company vs Union Of India And Ors
2022 Latest Caselaw 4350 Raj

Citation : 2022 Latest Caselaw 4350 Raj
Judgement Date : 16 March, 2022

Rajasthan High Court - Jodhpur
M/S. Sunil And Company vs Union Of India And Ors on 16 March, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 11498/2017

M/s. Sunil And Company

----Petitioner Versus Union Of India And Ors.

----Respondent

For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Mr. G.S. Chouhan for Mr. K.K. Bissa

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

16/03/2022

List the matter before a Bench, of which one of us (Justice

Sandeep Mehta, J.) is not a member.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 89-Taruna/Mamta

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