Mahendra Kumar vs The State Of Rajasthan
2022 Latest Caselaw 4345 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8050/2020

Mahendra Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Ms Vrinda Samdani

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

List the petition on 23.03.2022, as prayed.

(ARUN BHANSALI),J 78-MMA/-

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